Raan Singh vs State Of Rajasthan
2022 Latest Caselaw 3577 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc. Appli No. 334/2021

Raan Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. R.D. Rastogi (through VC) with Mr. Pukhraj Sirvi

For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/03/2022

As per the office report, service upon accused -

Raan Singh has been effected through the Superintendent, Central Jail, Jaipur, however, nobody is

appearing on his behalf.

List after two weeks.

(VIJAY BISHNOI),J

92-msrathore/-

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