Rahul Ameta vs Vasundhara Ameta Aka Jaya Ameta
2022 Latest Caselaw 3555 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3533/2022

Rahul Ameta S/o Mulshankar Ameta, Aged About 44 Years, Resident Of 21, Gayatri Nagar Sec. 5 Udaipur (Raj.), Present Address F-301, Prakati, Bolwadi Road, Pune (Maharashtra).

----Petitioner Versus Vasundhara Ameta Aka Jaya Ameta W/o Shri Rahul Ameta, D/o Shri Harivallabh Ameta, Resident Of 21, Gayatri Nagar, Sector 5, Udaipur (Raj.), Presently Address 278, Aashirwad, N.b. Nagar, Rakampura Road, Dhauji Ki Bawadi, Pratap Nagar, Udaipur (Raj.).

                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Deelip Kawadia
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/03/2022

After attempting to argue the matter on merits for quite

some time, learned counsel for the petitioner has submitted that

he does not want to press this civil writ petition, however, seeks

liberty for the petitioner to move an appropriate application before

the Family Court No.2, Udaipur seeking extension of visitation

period.

Accordingly, this civil writ petition is dismissed as not pressed

with the liberty sought for.

(VIJAY BISHNOI),J 51-mohit/-

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