Koyali Devi vs State
2022 Latest Caselaw 3521 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3000/2022

Smt. Koyali Devi W/o Late Shri Bhaira Ram Ji, Aged About 82 Years, B/c Jat, R/o Thoriyon Ki Dhani, Near Pal Balaji, Jodhpur.

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Amit Maheshwari. For Respondent(s) : Ms. Anita Gehlot, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

07/03/2022

Learned Public Prosecutor is directed to call for the case

diary from the Investigating Officer.

List this matter after two weeks, as prayed.

In the meanwhile and till next date of hearing, the petitioner

shall not be arrested in connection with F.I.R. No. 277/2016, Police

Station Udaimandir, District Jodhpur. However, she is directed to

join the investigation.

(MANOJ KUMAR GARG),J 65-prashant/-

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