State Of Rajasthan vs Limba
2022 Latest Caselaw 3520 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18292/2018

State Of Rajasthan

----Petitioner Versus Limba & Ors.

----Respondents

For Petitioner(s) : Mr. Harshit Bhurani For Respondent(s) : Mr. Prashant Tatia

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

07/03/2022

Learned counsel for the respondents submits that the

controversy in the present case is covered by the judgment dated

24.04.2017 passed by the co-ordinate Bench of this Court in S.B.

Civil Writ Petition No.9131/2015.

Learned counsel for the petitioner seeks some time to

complete his instructions and go through the judgment given by

the learned counsel for the respondents.

Time prayed for is allowed.

List the matter on 15.03.2022.

(VINIT KUMAR MATHUR),J

35-/Vivek/-

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