Suman Kumari vs State Of Rajasthan
2022 Latest Caselaw 3518 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3508/2022

Suman Kumari

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. S.K. Poonia For Respondent(s) : Ms. Vandana Bhansali

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

07/03/2022

Ms. Vandana Bhansali appears on caveat.

A copy of the writ petition has been served/may be served

on her.

List the matter on 08.03.2022 alongwith SBCWP No.

3210/2022.

(ARUN BHANSALI),J 181-PKS/-

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