Citation : 2022 Latest Caselaw 3513 Raj
Judgement Date : 7 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 15546/2021
Pradeep Jat
----Petitioner Versus State of Rajasthan & Ors.
----Respondents
For Petitioner(s) : Mr. Pawan Bharti
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
07/03/2022
Admit. Issue notice.
(VIJAY BISHNOI),J
42-msrathore/-
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