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Moyab Khan vs Rajasthan State Information ...
2022 Latest Caselaw 3508 Raj

Citation : 2022 Latest Caselaw 3508 Raj
Judgement Date : 7 March, 2022

Rajasthan High Court - Jodhpur
Moyab Khan vs Rajasthan State Information ... on 7 March, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2794/2022

Moyab Khan

----Petitioner Versus Rajasthan State Information Commission & Ors.

----Respondents

For Petitioner(s) : Ms. Pragya Lakhani

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/03/2022

Admit. Issue notice.

(VIJAY BISHNOI),J

46-msrathore/-

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