Aryan Prashikshan Sansthan ... vs Maharaja Ganga Singh University, ...
2022 Latest Caselaw 3507 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3342/2022

Aryan Prashikshan Sansthan Bikaner

----Petitioner Versus Maharaja Ganga Singh University, Bikaner

----Respondent

For Petitioner(s) : Mr. C.S. Kotwani For Respondent(s) : Mr. D.D. Chitlangi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/03/2022

Learned counsel Mr. D.D. Chitlangi appearing on

behalf of respondent Nos.1 and 2 seeks a week's time to file reply to the writ petition. Time prayed for is granted.

List on 15.3.2022.

(VIJAY BISHNOI),J

137-msrathore/-

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