Jethu Singh vs State Of Rajasthan
2022 Latest Caselaw 3505 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3470/2022

Jethu Singh S/o Shri Ranjeet Singh, Aged About 60 Years, R/o Village/post- Pahadpura, Tehsil - Bhinmal, District - Jalore (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Mines Department, Government Of Rajasthan, Secretariat, Jaipur.

2. Additional Director, Mines And Geology Department, Directorate, Khanij Bhawan, Udaipur.

3. Mining Engineer, Mines And Geology Department, Jalore.

----Respondents

For Petitioner(s) : Mr. P.S. Chundawat

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/03/2022

Issue notice. Issue notice of stay petition as well.

The auction proceedings in relation to the mine in

question will remain subject to decision of this writ

petition.

(VIJAY BISHNOI),J

139-msrathore/-

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