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Shambhu Singh vs Ghanshyam Singh
2022 Latest Caselaw 3474 Raj

Citation : 2022 Latest Caselaw 3474 Raj
Judgement Date : 5 March, 2022

Rajasthan High Court - Jodhpur
Shambhu Singh vs Ghanshyam Singh on 5 March, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11731/2019

Shambhu Singh and ors.

----Petitioners Versus Ghanshyam Singh and ors.

----Respondents

For Petitioner(s) : Mr. Vijay Rajpurohit For Respondent(s) : Mr. Pradeep Choudhary

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order

05/03/2022

IA No. 1/2022:-

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 08.08.2019 passed by the

co-ordinate Bench of this Court, the trial Court is proceeding with

the matter in light of judgment dated 28.03.2018 of Hon'ble

Supreme Court in the case of Asian Resurfacing of Road Pvt.

Ltd. & Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed.

The interim order dated 08.08.2019 passed by the co-

ordinate Bench of this Court is extended till vacated or modified.

(VINIT KUMAR MATHUR),J

32-payal/-

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