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Amarjeet Chawla vs State Of Rajasthan
2022 Latest Caselaw 3433 Raj

Citation : 2022 Latest Caselaw 3433 Raj
Judgement Date : 4 March, 2022

Rajasthan High Court - Jodhpur
Amarjeet Chawla vs State Of Rajasthan on 4 March, 2022
Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 3846/2021

Amarjeet Chawla

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Hans Raj Chawla For Respondent(s) : Mr. AR Choudhary, PP

JUSTICE DINESH MEHTA

Order

04/03/2022

Learned Public Prosecutor is directed to apprise the Court as

to whether the State has filed any appeal against the judgment

dated 02.03.2021, impugned in the present miscellaneous

petition.

(DINESH MEHTA),J 10-pooja/-

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