State Of Rajasthan vs M/S Jain Chemicals And Seeds ...
2022 Latest Caselaw 3429 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1176/2020

State Of Rajasthan

----Appellant Versus M/s Jain Chemicals And Seeds Suppliers

----Respondent

For Appellant(s) : Mr. Digvijay Singh Jasol For Respondent(s) : Mr. Nishit Shah

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

04/03/2022

List the matter on 01.04.2022, as prayed.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 6-mohit/-

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