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United India Insurance Company ... vs M/S Agrim Stones Pvt. Ltd
2022 Latest Caselaw 3428 Raj

Citation : 2022 Latest Caselaw 3428 Raj
Judgement Date : 4 March, 2022

Rajasthan High Court - Jodhpur
United India Insurance Company ... vs M/S Agrim Stones Pvt. Ltd on 4 March, 2022
Bench: Vijay Bishnoi, Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1241/2020

United India Insurance Company Limited

----Appellant Versus M/s Agrim Stones Pvt. Ltd

----Respondent

For Appellant(s) : Mr. Jagdish Chandra Vyas with Mr. Deepak Vyas For Respondent(s) : Mr. Nikhil Dungawat

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

04/03/2022

List the matter on 01.04.2022.

Registrar Judicial of this Court is directed to ensure that the

record of the Commissioner, Employee Compensation, District

Udaipur be summoned by the next date of hearing.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 15-mohit/-

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