M/S Inland Road Transport Pvt vs The Oriental Insurance Co. Ltd
2022 Latest Caselaw 3427 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 98/2022

M/s Inland Road Transport Pvt

----Appellant Versus The Oriental Insurance Co. Ltd

----Respondent

For Appellant(s) : Mr. Awar Dan Ujjwal For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

04/03/2022

As per office report, record is still awaited.

Let fresh requisition be issued for summoning the record of

trial court and the same be given 'dasti' to the learned counsel for

the appellant.

List the matter on 22.04.2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 12-mohit/-

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