Deepanshu vs State
2022 Latest Caselaw 3424 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 14160/2021

Deepanshu S/o Sh. Dharmendra, Aged About 26 Years, R/o Sadar Bazar, Shivgarh, District Ratlam (M.P.)

----Petitioner Versus State of Rajasthan through Pp

----Respondent

For Petitioner(s) : Mr. Vishan Das. For Respondent(s) : Ms. Anita Gehlot, P.P.

Mr. Avinash Bhati.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

04/03/2022

Learned counsel for the petitioner submits that due to

subsequent events the present bail application has become

infructuous.

Accordingly, the present Criminal Miscellaneous Bail

Application is dismissed as having become infructuous.

(MANOJ KUMAR GARG),J 67-prashant/-

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