Umed Club vs Anil Bhansali
2022 Latest Caselaw 3423 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2749/2022

Umed Club

----Petitioner Versus Anil Bhansali

----Respondent

For Petitioner(s) : Mr. Aidan Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/03/2022

Put up before another Bench.

(VIJAY BISHNOI),J 115-Arun/-

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