Bhagirath Pareek vs State Of Rajasthan
2022 Latest Caselaw 3422 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3012/2022

Bhagirath Pareek

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. R.S. Mankad For Respondent(s) : Ms. Saloni Malpani for Ms. Abhilasha Bora, AGC Mr. Sushil Bishnoi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/03/2022

List on 14.03.2022 along with SB Civil Writ Petition Nos.

3244/2022, 3170/2022, 3296/2022 and 3379/2022.

(VIJAY BISHNOI),J 89-Arun/-

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