Citation : 2022 Latest Caselaw 3418 Raj
Judgement Date : 4 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Writ Contempt No. 147/2022
Gulab Khan
----Petitioner Versus Shri Haritav Kumar Aditya
----Respondent
For Petitioner(s) : Mr. Gajendra Panwar For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
04/03/2022
Issue notice, returnable within a period of two weeks.
(VIJAY BISHNOI),J 30-mohit/-
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