Ambalal Meghwal vs Shri Vabhav Gularia
2022 Latest Caselaw 3416 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 159/2022

Ambalal Meghwal

----Petitioner Versus Shri Vabhav Gularia

----Respondent

For Petitioner(s) : Mr. Kuber Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/03/2022

Issue notice, returnable within a period of six weeks.

(VIJAY BISHNOI),J 33-mohit/-

Powered by TCPDF (www.tcpdf.org)