Prakash Chandra Meena vs Dr. Shilpa Singh
2022 Latest Caselaw 3414 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 191/2022

Prakash Chandra Meena

----Petitioner Versus Dr. Shilpa Singh

----Respondent

For Petitioner(s) : Mr. Niranjan Patel For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/03/2022

Issue notice to the respondent No.2, returnable within a

period of two weeks.

(VIJAY BISHNOI),J 45-mohit/-

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