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Gautam Chand vs Abhishek Gupta
2022 Latest Caselaw 3413 Raj

Citation : 2022 Latest Caselaw 3413 Raj
Judgement Date : 4 March, 2022

Rajasthan High Court - Jodhpur
Gautam Chand vs Abhishek Gupta on 4 March, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 241/2022

Gautam Chand

----Petitioner Versus Abhishek Gupta

----Respondent

For Petitioner(s) : Mr. Suresh Khadav

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/03/2022

Issue notice, returnable within a period of four weeks.

(VIJAY BISHNOI),J 70-Arun/-

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