State Of Rajasthan vs M/S Bikaner Bricks Contractor
2022 Latest Caselaw 3407 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 335/2020

State Of Rajasthan

----Appellant Versus M/s Bikaner Bricks Contractor

----Respondent

For Appellant(s) : Mr. Sandeep Shah, AAG with Mr. Abhimanyu Singh For Respondent(s) : Mr. Arvind Samdariya

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

04/03/2022

List on 22.4.2022, as prayed.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

2-msrathore/-

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