Madan Ram vs Shriram Transport Finance Co. Ltd
2022 Latest Caselaw 3401 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 897/2020

Madan Ram

----Appellant Versus Shriram Transport Finance Co. Ltd.

----Respondent

For Appellant(s) : Mr. Anil Vyas

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

04/03/2022

At the request of learned counsel for the appellant,

list this matter on 22.4.2022.

Meanwhile, defects if any, pointed out by the

Registry shall be removed.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

18-msrathore/-

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