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M/S Mewar Associates vs The State Of Rajasthan
2022 Latest Caselaw 3399 Raj

Citation : 2022 Latest Caselaw 3399 Raj
Judgement Date : 4 March, 2022

Rajasthan High Court - Jodhpur
M/S Mewar Associates vs The State Of Rajasthan on 4 March, 2022
Bench: Vijay Bishnoi, Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 539/2020

M/s Mewar Associates

----Appellant Versus The State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Mehul Kothari For Respondent(s) : Mr. Chayan Bothra

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

04/03/2022

At the request of learned counsel for the parties, list

this matter on 1.4.2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

5-msrathore/-

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