M/S Yadav And Associates vs State Of Rajasthan
2022 Latest Caselaw 3397 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1560/2020

State Of Rajasthan

----Appellant Versus M/s Yadav And Associates

----Respondent Connected With D.B. Civil Misc. Appeal No. 1324/2020 M/s Yadav And Associates

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Sandeep Shah, AAG with Mr. Abhimanyu Singh For Respondent(s) : Mr. Mehul Kothari for Mr. Sheetal Kumbhat

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

04/03/2022

At the request of Mr. Mehul Kothari for Mr. Sheetal

Kumbhat, list these matters on 22.4.2022.

Interim order, if any, to continue till the next date of

hearing.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

8-msrathore/-

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