Union Of India vs M/S Khetaram Raghunath ...
2022 Latest Caselaw 3394 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1618/2020

Union Of India

----Appellant Versus M/s Khetaram Raghunath Construction Company Private Limited

----Respondent

For Appellant(s) : Mr. Chayan Bothra For Respondent(s) : Mr. K.K. Shah

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

04/03/2022

List on 22.4.2022 along with D.B. Civil Misc. Appeal

No.1725/2020.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

22-msrathore/-

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