Paurav Kaler vs State Of Rajasthan
2022 Latest Caselaw 3335 Raj

(1 of 1) [CRLMB-1210/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1210/2022

Paurav Kaler, S/o Shri Om Prakash Kaler, aged about 34 years, R/o Rampur Dewani, Sujangarh, District Churu, Rajasthan.

----Petitioner Versus State of Rajasthan through Public Prosecutor

----Respondent

For Petitioner(s) : Mr. Nishit Shah, for Mr. Muktesh Maheshwari.

For Respondent(s) : Ms. Anita Gehlot, P.P..

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

03/03/2022

Learned counsel for the petitioner wants to withdraw this bail

application.

Accordingly, this Criminal Miscellaneous Bail Application

preferred by the petitioner under Section 438 Cr.P.C. is dismissed

as withdrawn.

(MANOJ KUMAR GARG),J C-1-prashant/-

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