Bablu @ Fagluram vs State
2022 Latest Caselaw 3332 Raj

(1 of 1) [CRLMB-2797/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2797/2022

Bablu @ Fagluram S/o Arjunram, Aged About 26 Years, R/o Ramdawad Kalla, Ps Pipar City, At Present Near Shree Hospital, Rajiv Gandhi Colony, Ps Devanagar, Jodhpur, Raj.

(Presently Lodged In Central Jail, Jodhpur).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Om Prakash. For Respondent(s) : Mr. Laxman Solanki, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

03/03/2022

Learned counsel for the petitioner does not want to press

this bail application at this stage.

Accordingly, this Criminal Miscellaneous Bail Application is

dismissed as not pressed at this stage. However, liberty is granted

to the petitioner to file fresh bail application after filing of the

challan.

(MANOJ KUMAR GARG),J 62-prashant/-

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