Rajab Ali vs The State Of Rajasthan
2022 Latest Caselaw 3327 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1838/2022

Rajab Ali

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajat Dave For Respondent(s) : Mr. Sunil Beniwal, AAG, Mr. Kapil Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/03/2022

List on 29.3.2022.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

27-msrathore/-

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