Smt. Saroj Devi vs State Of Rajasthan
2022 Latest Caselaw 3325 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3203/2022

Smt. Saroj Devi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shyam Paliwal For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/03/2022

Issue notice.

Learned counsel Mr. Digvijay Singh Jasol is directed to accept

notices on behalf of respondents. Let copy of the writ petition be

supplied to him during the course of the day.

List the matter on 07.03.2022 while showing name of Mr.

Digvijay Singh Jasol in the cause list as counsel for the

respondents.

(VIJAY BISHNOI),J 57-mohit/-

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