Rohet College vs The State Of Rajasthan
2022 Latest Caselaw 3324 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3207/2022

Rohet College

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Harish Kumar Purohit For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/03/2022

Issue notice, returnable within a period of four weeks.

The petitioner is free to serve copy of the writ petition to the

counsel usually appearing on behalf of respondent- University.

(VIJAY BISHNOI),J 59-mohit/-

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