Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ajay Singh Shekhawat vs State Of Rajasthan
2022 Latest Caselaw 3319 Raj

Citation : 2022 Latest Caselaw 3319 Raj
Judgement Date : 3 March, 2022

Rajasthan High Court - Jodhpur
Ajay Singh Shekhawat vs State Of Rajasthan on 3 March, 2022
Bench: Farjand Ali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 3320/2018

Ajay Singh Shekhawat

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Dhirendra Singh For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

03/03/2022

Put up after two weeks.

Interim order, if any, shall continue till the next date.

(FARJAND ALI),J 68-Hanuman/-

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter