Mohan Ram vs State Of Rajasthan
2022 Latest Caselaw 3315 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5754/2019

Mohan Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jasa Ram For Respondent(s) : Mr. Mool Singh, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

03/03/2022

Put up in next week.

Interim order, if any, shall continue till the next date.

(FARJAND ALI),J 98-Hanuman/-

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