Rajasthan High Court - Jodhpur
Shiv Kumar Barupal vs Bhoop Saharan And Ors on 3 March, 2022
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 998/2018
Shiv Kumar Barupal S/o Shri Bhaniram, By Caste Meghwal, Aged
about 50 years, Resident Of Nathwana, Tehsil- Sangaria, District-
Hanumangarh. Rajasthan At Present Secretary, Meera Shiksha
Samiti, Sangaria, Hanumangarh Rajasthan.
----Petitioner
Versus
1. Bhoop Saharan S/o Shri Maniram Saharan, By Caste- Jat,
Resident Of Bashir, Tehsil- Tibbi, District- Hanumangarh.
2. Meera Shiksha Samiti Sangaria, District- Hanumangarh
Through Its President Ashok Choudhary.
3. Devilal Godara S/o Brijlal Godara, R/o Ward No.4
Sangaria, Hanumangarh.
4. Krishna Kumar Jain S/o Aidan Jain, R/o Nai Dhan Mandi,
Sangaria, Hanumangarh.
5. Milkha Singh Chahal S/o Inder Singh Chahal, R/o Nai
Dhan Mandi, Sangaria, Hanumangarh.
6. Sharda Devi W/o Gopal, R/o Ward No.4, Sangaria,
Hanumangarh.
7. Smt. Urmila Bhakar W/o Dinesh Bhakar, R/o Ward No. 7,
Sangaria, Hanumangarh.
8. Motilal Kandoi S/o Rameshwarlal, By Caste- Agarwal, R/o
Ward No.12, Sangaria, Hanumangarh.
9. Jagjeet Singh S/o Shrawan Singh, R/o Bhagatpura, Tehsil-
Sangaria, Hanumangarh.
10. Surendra Kumar S/o Kalwantram, R/o Bolanwali, Tehsil-
Sangaria, Hanumangarh.
11. Ajeet Kumar Beniwal S/o Premchand, R/o Dhaban, Tehsil-
Sangaria, Hanumangarh.
12. Ravinder Kumar Bhobia S/o Rajendra Kumar Bhobia, R/o
Ward No. 16, Sangaria, Hanumangarh.
13. Narendra Kumar Dharnia S/o Shri Hansraj Dharnia, R/o
Ward No. 11, Sangaria, Hanumangarh.
14. Pramod Kumar Delu S/o Manphool Singh, By Caste-
Bishnoi, R/o Ward No.6, Sangaria, Hanumangarh.
15. Rajendra Kichad S/o Deepchand, By Caste- Jat, R/o
(2 of 3) [CW-998/2018]
Sangaria, Hanumangarh.
16. Anil Choyal S/o Sahabram Choyal, R/o Ward No.4,
Sangaria, Hanumangarh.
17. Senior Civil Judge, Sangaria, District- Hanumangarh.
18. Kuldeep Saharan S/o Ramkumar, By Caste- Jat, R/o
Sangaria, Hanumangarh.
19. Harmendra Singh Garcha S/o Laxman Singh Garcha, R/o
Ward No.4, Hanumangarh Junction.
20. Om Prakash Karda S/o Gorishankar Maheshwari, R/o
Ward No. 18, Sangaria, Hanumangarh.
21. Ashok Choudhary S/o Sultan Singh, R/o Ward No.7
Sangaria, Hanumangarh.
22. Jagdish Prasad Gupta S/o Inder Lal, By Caste- Agarwal,
Resident Of Ward No.4 Sangaria, District- Hanumangarh.
23. Pyarelal S/o Birbalram, By Caste- Agarwal, R/o Ward
No.13, Sangaria, Hanumangarh.
24. Nathuram Soni S/o Ramchandra Soni, R/o Ward No.4,
Sangaria, Hanumangarh.
----Respondents
For Petitioner(s) : Mr. Vijay Jain through VC
For Respondent(s) : Mr. Pramod Solanki
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
03/03/2022
The present writ petition has been filed with the following
prayers:
"1. The order/judgment impugned dated
06.01.2018 (Annex.7) passed by the District Judge,
Hanumangarh in Civil Misc. Application No.141/17
titled as Ashok Choudhary & Ors. Vs. Bhoop Saharan
& Ors may kindly be declared illegal and the same
may kindly be quashed and set aside.
2. That the Civil Misc. Application No. 141/17
titled as Ashok Choudhary & Ors. Vs. Bhoop Saharan
& Ors may kindly be allowed and the Civil Suit No.
(3 of 3) [CW-998/2018]
88/2017 titled as Bhoop Saharan Vs. Meera Shiksha
Samiti & Ors. Pending before Senior Civil Judge,
Sangaria may kindly be ordered to be transferred to
Senior Civil Judge, Hanumangarh along with
application for T.I."
Learned counsel for the petitioner submits that since one
more matter is pending consideration before the Court of Senior
Civil Judge, Hanumangarh, therefore, it will be in the interest of
justice that if the Civil Suit No.88/2017 is also transferred to the
Court of Senior Civil Judge, Hanumangarh.
Learned counsel for the respondents has no objection if the
Civil Suit No. 88/2017 is transferred from Senior Civil Judge,
Sangaria to the Court of Senior Civil Judge, Hanumangarh.
In view of the above, the writ petition is allowed and the
Case No. 88/2017 pending before the Senior Civil Judge, Sangaria
is transferred to the Court of Senior Civil Judge, Hanumangarh.
The stay application is also disposed of.
(VINIT KUMAR MATHUR),J
131-Shahenshah/-
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