Sajjan Baid vs Sumermal
2022 Latest Caselaw 3222 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17624/2021 Sajjan Baid

----Petitioner Versus Sumermal

----Respondent

For Petitioner(s) : Mr. O.P. Mehta (through VC), Mr. V.D.

Gaur

For Respondent(s) : Mr. Muktesh Maheshwari

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/03/2022

Learned counsel for the petitioner seeks some time

to move an appropriate application for converting this SB Civil Writ Petition into SB Civil Revision Petition. Time

prayed for is granted.

List after a week.

(VIJAY BISHNOI),J

24-msrathore/-

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