Suman vs Naresh Kumar
2022 Latest Caselaw 3216 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 961/2021

Suman W/o Naresh Kumar, Aged About 29 Years, Shashti Nagar, Ward No. 19, Losal, District Sikar

----Appellant Versus Naresh Kumar S/o Ganesh Mal, Aged About 31 Years, Sankhla Bas, Sujangarh, District Churu

----Respondent

For Appellant(s) : Mr. Ashvini Kumar Swami For Respondent(s) :

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

02/03/2022

Heard.

Admit. Issue notice to the respondent. Issue notice of the

stay application also, returnable within four weeks.

Call for the record.

Till then, effect and operation of impugned judgment and

decree dated 09.09.2021 passed by the learned Additional District

Judge, Sujangarh, District Churu in Civil Original Case (Divorce

Petition) No.26/2018 shall remain stayed.

(MADAN GOPAL VYAS),J 12-Hanuman/-

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