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Durga Das vs Smt.Teeja And Ors
2022 Latest Caselaw 3215 Raj

Citation : 2022 Latest Caselaw 3215 Raj
Judgement Date : 2 March, 2022

Rajasthan High Court - Jodhpur
Durga Das vs Smt.Teeja And Ors on 2 March, 2022
Bench: Rameshwar Vyas

(1 of 2) [CFA-141/1996]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil First Appeal No. 141/1996

Durga Das, adopted Son of Shri Ram Lal, by caste Chhangani, Resident of Mohallas Barah Guhad, Bikaner.

----Appellant Versus

1. Smt.Teeja widow of Ram Lal, by caste Chhangani, R/o Mohalla Dharamnagar, Behind Stadium of Pushkarna School, Bikaner.

2. Amar Chand, S/o Govind Lal, By caste Upadhyaya.

3. Mohan Lal S/o Govind Lal, By caste Upadhyaya.

4. Vasudev S/o Govind Lal, By caste Upadhyaya. Respondents No.2 to 4 all residents of Outside Idgah Bari, Near Dharam Nagar, Near Pushkarna Stadium, Bikaner.

5. Pushpa w/o Mohal Lal, Daughter of Govind Lal by caste Bhadani, R/o Gopeshwar Basti, Gangashahar Road, Bikaner.

6. Musamat Ratan Widow of Kishan Lal @ Babu Lal, by caste Chhangani, R/o Barah Guwad, Behind Mahadeo Mandir, Bikaner.

7. Smt. Megha D/o Sh. Kishan Lal @ Babu Lal, Widow of Bajranglal, by caste Bhadani R/o Singhiyon Ka Chowk, Bikaner.

8. Musamat Geeta D/o Sh. Kishan Lal @ Babu Lal by caste Bhadani, R/o Bhujiya Bazar, Bikaner.

9. Musamat Shanti W/o Sh. Srichand, by caste Bohra, Daughter of Sh. Kishan Lal @ Babu lal, R/o Barah Guwad, Bikaner.

10. Ishwar Das S/o Sh. Kishan Lal @ Babu Lal by caste Chhangani R/o Barah Guhad, Bikaner.

11. Sita Ram S/o Sh. Kishan Lal @ Babu Lal by caste Chhangani, R/o Mohalla Barah Guhad, Bikaner.

12. Smt. Saraswati W/o Manmohan by caste Purohit, R/o Mohalla Vedon Ka Chowk, Bikaner, C/o Shri Gopal Ji Acharya, Joshiwada Road, Near Standard Tea Compant, Bikaner.

                                                                ----Respondent


For Appellant(s)         :     Mr. Bheem Kant Vyas
For Respondent(s)        :     Mr. Rajeev Purohit




                                                                               (2 of 2)              [CFA-141/1996]


HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment/Order

02/03/2022

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(RAMESHWAR VYAS),J 78-Snlohra/-

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