Citation : 2022 Latest Caselaw 3188 Raj
Judgement Date : 2 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 145/2022
1. The State Of Rajasthan, Through Its Additional Chief Secretary, Medical And Health Services, Secretariat, Jaipur
2. Additional Director (Admn), Medical And Health Services, Swasthya Bhawan, Jaipur
3. Dr. Sampunanad Medical College, Shastri Nagar, Jodhpur Through Its Principal
4. The Chief Medical And Health Officer, Jodhpur
5. The Medical Officer In Charge, Community Health Centre Luni, District Jodhpur
----Appellants Versus Kailash Kaswan S/o Shri Ramchandra, Aged About 27 Years, (Physically Handicapped Candidate-Ol, Marks Obtained 81.034) Resident Of Village/post Paliyas, Tehsil Degana, District Nagaur (Raj.)
----Respondent
For Appellant(s) : Mr. M.S. Singhvi, Advocate General assisted by Mr. Karan Singh Rajpurohit, AAG, Mr. K.S. Lodha For Respondent(s) : Mr. Yashpal Khileree
HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MS. JUSTICE REKHA BORANA
Order
02/03/2022 Issue notice, returnable on 28.03.2022.
Learned counsel Mr. Yashpal Khileree waived notice on behalf
of respondent.
By way of ad interim relief, the judgment of the learned
Single Judge is stayed.
To be heard with D.B. Special Appeal (Writ) No.381/2020.
(REKHA BORANA),J (AKIL KURESHI),CJ 75-MohitTak/-
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