M/S. Vikas Ecotech Limited vs Principal Additional Director ...
2022 Latest Caselaw 2773 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                         D.B. Civil Writ Petition No. 1903/2022

                                      M/s. Vikas Ecotech Limited & Ors.
                                                                                                           ----Petitioners
                                                                            Versus
                                      Principal Additional Director General & Anr.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Rakesh Kumar Advocate For Respondent(s) : Mr. R.D. Rastogi, Additional Solicitor General with Mr. Devesh Yadav Advocate.

Mr. Kinshuk Jain Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

31/03/2022

Matter be listed in the next week.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-57

Powered by TCPDF (www.tcpdf.org)