Rakesh Goel S/O Mahendra Pal Goel vs Union Of India
2022 Latest Caselaw 2700 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                         D.B. Civil Writ Petition No. 4347/2022

                                      Rakesh Goel
                                                                                                            ----Petitioner
                                                                             Versus
                                      Union Of India and Another.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Prateek Kedawat Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

30/03/2022

Though prayer is made for passing similar order as has been

passed in similar cases, we find that this petition has been filed

after considerable delay. Therefore, we are not inclined to pass

any ex-parte interim order.

Issue notice to the respondents on payment of P.F. within a

weeks.

Notice be made returnable within two weeks.

Matter be listed after three weeks.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-13

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