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Rakesh Meena S/O Daluram Meena B/C ... vs State Of Rajasthan
2022 Latest Caselaw 2696 Raj/2

Citation : 2022 Latest Caselaw 2696 Raj/2
Judgement Date : 30 March, 2022

Rajasthan High Court
Rakesh Meena S/O Daluram Meena B/C ... vs State Of Rajasthan on 30 March, 2022
Bench: Pankaj Bhandari, Birendra Kumar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 332/2019

                                   Rakesh Meena S/o Daluram Meena
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Shubham Khuteta for Mr. Deepak Chauhan For Respondent(s) : Mr. Javed Choudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

30/03/2022

Counsel for the petitioner seeks time to argue the matter.

List this matter after four weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /16

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