Prem Kanwar Wife Of Late Narvar ... vs Manish Kumar Sain S/O Jagdish ...
2022 Latest Caselaw 2637 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 3874/2022

                                    Prem Kanwar Wife Of Late Narvar Singh Ji & Ors.
                                                                                                       ----Petitioners
                                                                        Versus
                                    Manish Kumar Sain S/o Jagdish Chandra Ji Sain & Ors.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Ram Singh Rathore For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

29/03/2022

Learned counsel for the petitioners, relying upon a judgment

of the Hon'ble Apex Court of India in case of National Insurance

Co. Ltd. versus Deepa Devi & Ors.: 2008 ACJ 705, submitted

that since the vehicle in question was requisitioned by the State

for election duty, the District Collector was a necessary party to

the claim petition.

Issue notice of the writ petition as well as of stay application

confined to the respondent No.3. Notices may also be given

"Dasti".

List the matter on 12.04.2022 as prayed.

(MAHENDAR KUMAR GOYAL),J

Manish/236

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