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M/S Shri Ram Traders vs State Of Rajasthan
2022 Latest Caselaw 2584 Raj/2

Citation : 2022 Latest Caselaw 2584 Raj/2
Judgement Date : 28 March, 2022

Rajasthan High Court
M/S Shri Ram Traders vs State Of Rajasthan on 28 March, 2022
Bench: Mahendar Kumar Goyal
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 3644/2022

                                   M/s Shri Ram Traders
                                                                                                        ----Petitioner
                                                                        Versus
                                   State Of Rajasthan & Ors.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Himanshu Jain For Respondent(s) : Mr. M.S. Singhvi, AG through VC assisted by Mr. Siddharth Jain & Mr. Sheetanshu Sharma Mr. Parikshit Singh Shekhawat with Mr. Kartik Seth

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

28/03/2022

List the matter on 30.03.2022 as 'first case' in the caue list

for final disposal at this stage as requested by the learned

counsels for the respective parties.

Learned counsels are requested to supply brief synopsis

alongwith copies of the judgments they want to rely upon, a day

prior to next date.

(MAHENDAR KUMAR GOYAL),J

LAKSHYA SHARMA /43

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