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Agrima Goyal D/O Late Nipun ... vs Punjab National Bank
2022 Latest Caselaw 2583 Raj/2

Citation : 2022 Latest Caselaw 2583 Raj/2
Judgement Date : 28 March, 2022

Rajasthan High Court
Agrima Goyal D/O Late Nipun ... vs Punjab National Bank on 28 March, 2022
Bench: Mahendar Kumar Goyal
                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8584/2021

                                   Agrima Goyal and Ors.
                                                                                                      ----Petitioners
                                                                      Versus
                                   Punjab National Bank and Ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Prateek Kedawat For Respondent(s) : Mr. Ajay Shukla

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

28/03/2022 The matter comes up on an application (1/2022) filed by the

respondents seeking vacation of the interim order dated

11.08.2021.

Since, the arguments on stay vacation application and for

admission of writ petition would be same, as requested by the

learned counsels for the respective parties, the prayer would be

considered at the time of admission of the writ petition.

Learned counsels for the respective parties are directed to

supply brief synopsis alongwith copies of the judgments they want

to rely upon at least a day prior to the next date.

List the matter for admission on 25.04.2022 as prayed.

Interim order to continue till next date.

(MAHENDAR KUMAR GOYAL),J

MADAN/30

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