Mohammad Sattar S/O Shri Mohammed ... vs State Of Rajasthan
2022 Latest Caselaw 2543 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                      D.B. Civil Contempt Petition No. 261/2022
                                                                                  In
                                                   D.B. Criminal Writ Petition (Parole) No.18/2022
                                        Mohammad Sattar S/o Shri Mohammed Gaffar, Aged About 53
                                        Years, Residence Of Village- Behind Harijan Bajo Ki Masjid,
                                        Harijan Bajo Ka Mohalla, Bikaner (Raj.). (At Present Confined In
                                        Open Air Camp Sanganer, Jaipur) through His Wife- Mehrunisha
                                        W/o Shir Mohammad Sattar, Aged About 51 Years, Residence Of
                                        Village- Behind Harijan Bajo Ki Masjid, Harijan Bajo Ka Mohalla,
                                        Bikaner (Raj.).
                                                                                                              ----Petitioner
                                                                              Versus
                                        1.      State Of Rajasthan, Through Director General, Directorate
                                                Prison Rajasthan, Jaipur.
                                        2.      Mr. Bhupendra Kumar Dak, Director General, Directorate
                                                Prison Rajasthan, Jaipur.
                                        3.      Mr. Bhagwat Prasad Kalal, District Magistrate, Bikaner.
                                        4.      Ms. Suman Dhinva, Superintendent, Open Air Camp
                                                Sanganer, Jaipur.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. B.R. Choudhary Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

24/03/2022

Learned counsel for the petitioner seeks to withdraw the

petition.

Accordingly, the petition is dismissed as withdrawn.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-30

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