Goswami Tulsidas P G vs State Higher Education Depors
2022 Latest Caselaw 2507 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 6328/2015

Goswami Tulsidas P G
                                                                  ----Petitioner
                                   Versus
State Higher Education Dep ors
                                                                ----Respondent

Connected With S.B. Civil Writ Petition No. 8287/2015 Gyan Vihar College

----Petitioner Versus State Education Department ors

----Respondent

For Petitioner(s) : Mr.Sunil Kumar Singodiya, Adv.

(Through VC) For Respondent(s) : Mr.A.K.Sharma, Sr. Adv. with Mr.Rachit Sharma, Adv.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order

23/03/2022

Learned Senior Counsel Mr.A.K.Sharma, appearing on behalf

of the respondent-University submits that in view of the order

dated 10.07.2015 issued by the University of Rajasthan granting

provisional affiliation to the petitioner-Institution, the present writ

petition has become infructuous.

Learned counsel for the petitioner submitted that by the

impugned order, the respondents have also imposed penalty on

the petitioner-Institution and the issue of penalty has been

decided by the Co-ordinate Bench of this Court in S.B.Civil Writ

Petition No.13200/2019 (Sita Devi Educational Society &

(2 of 2) [CW-6328/2015]

Anr. Vs. State of Rajasthan & Ors.) and other connected writ

petitions decided vide common order dated 11.03.2022.

Learned senior counsel submits that sometime may be

granted to go through the judgments passed by this Court.

List these matters on 04.04.2022.

(ASHOK KUMAR GAUR),J

Monika/107-108

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