Sundarlal Verma S/O Shri ... vs State Of Rajasthan
2022 Latest Caselaw 2474 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 1446/2022

                                    Sundarlal Verma S/o Shri Kanhaiyalal
                                                                                                      ----Petitioner
                                                                      Versus
                                    State Of Rajasthan & Ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Shashi Bhushan Gupta with Ms. Sudha Gupta For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

22/03/2022

Learned counsel for the petitioner undertakes to file a

complete copy of the judgment dated 29.05.2019 (Annexure-11).

List the matter on 05.04.2022 as prayed.

(MAHENDAR KUMAR GOYAL),J

Manish/37

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