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Dr. Veena Mathur W/O Sh. Rajeev ... vs State Of Rajasthan Through ...
2022 Latest Caselaw 2473 Raj/2

Citation : 2022 Latest Caselaw 2473 Raj/2
Judgement Date : 22 March, 2022

Rajasthan High Court
Dr. Veena Mathur W/O Sh. Rajeev ... vs State Of Rajasthan Through ... on 22 March, 2022
Bench: Pankaj Bhandari, Birendra Kumar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Civil Contempt Petition No. 126/2022

                                   Dr. Veena Mathur W/o Sh. Rajeev Prakash Mathur
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan Through Principal Secretary,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Akhil simlote For Respondent No.1 : Ms. Charvi Patni for Dr. Vibhuti to 3 Bhushan Sharma, AAG through VC For Respondent No.4 : Mr. Akash Shrivastava

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

22/03/2022

Time is sought on behalf of the respondents to file reply.

List this matter after four weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /46

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