Ultratech Nathdwara Cement ... vs The State Of Rajasthan
2022 Latest Caselaw 2471 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Civil Writ Petition No. 10627/2014

                                   Ultratech Nathdwara Cement Limited
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Rainy Jain for Mr. Manish Priyadarshi For Respondent(s) : Mr. Sheetanshu Sharma & Mr. Pramar Bhansali for Mr. M.S.Singhvi, Adv. General

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

22/03/2022

Time is sought on behalf of the counsel for the petitioner.

List this matter after six weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /47

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