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Pushpendra Singh S/O Teekam Singh ... vs State Of Rajasthan
2022 Latest Caselaw 2468 Raj/2

Citation : 2022 Latest Caselaw 2468 Raj/2
Judgement Date : 22 March, 2022

Rajasthan High Court
Pushpendra Singh S/O Teekam Singh ... vs State Of Rajasthan on 22 March, 2022
Bench: Manindra Mohan Shrivastava, Sameer Jain
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                        D.B. Special Appeal Writ No. 392/2022

                                       Pushpendra Singh
                                                                                                            ----Appellant
                                                                            Versus
                                       State Of Rajasthan & Ors.
                                                                                                         ----Respondents

Connected With D.B. Special Appeal Writ No. 393/2022 Shakti Singh Shekhawat & Ors.

----Appellants Versus State Of Rajasthan & Ors.

----Respondents

For Appellant(s) : Mr. Ved Pal Shastri Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN Judgment / Order 22/03/2022

At the request of learned counsel for the petitioners, the matter is

adjourned for two weeks.

Matter be listed after two weeks.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ Sanjay Kumawat-6-7

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